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Madras HC Grants Bail to Persons Accused of Disrupting Burial of COVID Affected Doctor - (25 May 2020)

CRIMINAL

Madras High Court has allowed the bail applications of 11 persons accused of disrupting the burial ceremony of a doctor, who succumbed to a heart attack after contracting the COVID-19 infection.

Tags : MADRAS HIGH COURT   BURIAL OF COVID AFFECTED DOCTOR  

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