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Delhi HC Directs Delhi Govt to Ensure Safety of Persons Residing Adjacent to Health Workers - (25 May 2020)

CIVIL

Delhi HC has held that while no one has a right to ask for removal of resident health workers from their neighbourhood, Delhi Govt. cannot escape their obligation to provide protected environment to senior citizens & other residents adjacent to such buildings which are occupied by health workers.

Tags : DELHI HIGH COURT   PERSONS RESIDING ADJACENT TO HEALTH WORKERS  

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