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Delhi HC Directs Delhi Govt to Provide Pulses According to PM Garib Kalyan Yojana - (25 May 2020)

CIVIL

Delhi High Court has directed the Delhi Government to provide pulses in accordance with Prime Minister Garib Kalyan Ann Yojana for a period of three months with effect from 16th May, 2020.

Tags : DELHI HIGH COURT   PM GARIB KALYAN YOJANA  

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