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Bombay HC: Ensure That Seized PPE Kits & Masks Reach 'Frontline Workers' - (25 May 2020)

CIVIL

Bombay High Court has directed the State government to ensure that all seized Personal Protection Equipments kits, masks, gloves and sanitizers seized by the police reach the frontline workers engaged in combating COVID-19.

Tags : BOMBAY HIGH COURT   PPE KITS & MASKS  

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