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Delhi HC Directs Delhi Govt. to Ensure Payment and Registration of Construction Workers - (25 May 2020)

LABOUR AND INDUSTRIAL

Delhi High Court has directed the Delhi Government as well as Delhi Building and Other Construction Workers Welfare Board to ensure that ex gratia payments are also made to construction workers whose registration might have lapsed, but are subsequently renewed after due verification.

Tags : DELHI HIGH COURT   PAYMENT AND REGISTRATION OF CONSTRUCTION WORKERS  

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