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Andhra Pradesh HC Orders Seizure of LG Polymers’ Unit - (25 May 2020)

CIVIL

AP High Court has ordered the seizure of premises of the South Korean firm LG Polymers located at Visakhapatnam that saw toxic styrene gas leakage killing 12 and affecting hundreds earlier this month. The Court has also barred the company directors from leaving the country without its permission.

Tags : ANDHRA PRADESH HIGH COURT   LG POLYMERS’ UNIT  

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