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SC Seeks Government’s Reply on Plea for Zoom App Audit - (25 May 2020)

MEDIA AND COMMUNICATION

SC has sought the Centre’s response to a Public Interest Litigation seeking a comprehensive technical and security audit of Zoom video application, apprehending that the increase in use of this app for video conferencing and webinars was posing a serious threat to privacy and data security.

Tags : SUPREME COURT   ZOOM APP  

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