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Andhra Pradesh HC Asks CBI to Probe Arrest of Doctor who Flagged PPE Shortage - (25 May 2020)

CIVIL

Andhra Pradesh High Court has ordered a Central Bureau of Investigation inquiry into the arrest of Dr Kolaventi Sudhakar, who was suspended by the State for voicing concern over alleged shortage of masks and Personal Protection Equipment kits in Narsipatnam area hospital in Visakhapatnam.

Tags : ANDHRA PRADESH HIGH COURT   CBI PROBE  

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