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Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Amendment Order, 2015 - (Ministry of Petroleum and Natural Gas) (10 Aug 2015)

Motor Spirit and High Speed Diesel Amendment Order, 2015

MANU/PETR/0052/2015

Miscellaneous

The Central Government hereby made amendments to the Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005. Amongst other changes, it added clause 6A, 'Limited Purpose of direct sale of bio-diesel blending with high speed diesel'.

Relevant :

Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Amendment Order, 2015

Tags : BIO-DIESEL   BLEND   HIGH SPEED DIESEL  

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