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SC Dismisses Plea Seeking Utilization of West Bengal CM Relief Fund for Migrant Workers - (20 May 2020)

CIVIL

Supreme Court has dismissed a plea seeking the Top Court's intervention for directions seeking utilising a portion of the State of West Bengal's Chief Minister’s Relief Fund for the well-being of stranded migrant workers.

Tags : SUPREME COURT   UTILIZATION OF WEST BENGAL CM RELIEF FUND  

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