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Calcutta HC Seeks Response in Plea Alleging Mismanagement of COVID-19 Situation - (20 May 2020)

CIVIL

Calcutta High Court has directed the Union Ministry of Home Affairs as well as the State Government of West Bengal to submit their replies in a plea alleging mismanagement of the COVID-19 situation in the state.

Tags : CALCUTTA HIGH COURT   MISMANAGEMENT OF COVID-19 SITUATION  

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