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Jammu and Kashmir HC Contributes to 'PM Care Fund' and J&K Relief Fund - (20 May 2020)

CIVIL

Jammu and Kashmir High Court has contributed a total sum of Rs. 70 Lakhs towards the Prime Minister’s Citizen Assistance and Relief in Emergency Situations Fund and the Jammu and Kashmir Relief Fund, to help in combating the COVID-19 pandemic.

Tags : JAMMU & KASHMIR HIGH COURT   CONTRIBUTION  

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