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SC Refuses to Issue Notice on LG Polymer's Challenge Against NGT Constituting Committee - (20 May 2020)

ENVIRONMENT

Supreme Court has refused to issue notice on a plea filed by LG Polymers against the order passed by National Green Tribunal (NGT) which directed the South Korean company to pay Rs. 50 Crores and constituted a fact-finding committee. The Court has asked the company to raise questions regarding jurisdiction of the NGT before the Tribunal itself.

Tags : SUPREME COURT   LG POLYMER  

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