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Allahabad HC Issues Notice on Plea Against Use of 'Sodium Hypochlorite' as Disinfectant - (20 May 2020)

CIVIL

Allahabad High Court has issued notices on a plea alleging that the State Government had been permitting the use of "Sodium Hypochlorite" as a disinfectant on human beings, despite the prohibitory orders issued by the Ministry of Health and Family Welfare, Government of India.

Tags : ALLAHABAD HIGH COURT   USE OF 'SODIUM HYPOCHLORITE'  

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