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Madras HC Stays Govt.'s Notification Restricting Apple Imports to Nhava Sheva - (13 Jan 2016)

Madras High Court has stayed a Government order that restricted import of apples to Jawaharlal Nehru Port, commonly known as Nhava Sheva, in Maharashtra. The order was issued on a petition filed by Chennai-based importers who were unable to take delivery of apples they had contracted for.

Tags : MADRAS HIGH COURT   NHAVA SHEVA  

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