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Allahabad HC Disposes PIL As 'Infructuous' as UP Govt Withdraws Dilution of Labour Laws - (20 May 2020)

LABOUR & INDUSTRIAL

Allahabad High Court has disposed of a Public Interest Litigation challenging the Uttar Pradesh Government's order for relaxation of certain labour regulations concerning working hours, rest periods and overtime laws in the State, as infructuous.

Tags : ALLAHABAD HIGH COURT   DILUTION OF LABOUR LAWS  

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