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Allahabad HC Directs UP Advocates' Welfare Fund Trustees Committee to Take Loan - (20 May 2020)

CIVIL

Allahabad High Court has directed the Trustees Committee, constituted under the Uttar Pradesh Advocates Welfare Fund Act, 1974, to take a loan in case it does not have sufficient funds to assist financially weak lawyers, during the lockdown period.

Tags : ALLAHABAD HIGH COURT   UP ADVOCATES' WELFARE FUND TRUSTEES COMMITTEE  

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