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Rajasthan HC Takes Suo Moto Cognizance of Plight in Death of Migrant Birds - (20 May 2020)

ENVIRONMENT

Rajasthan High Court has ordered the State Government to remove carcasses of birds lying around Sambhar Lake and conduct a post-mortem to identify the reason behind their deaths.

Tags : RAJASTHAN HIGH COURT   DEATH OF MIGRANT BIRDS  

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