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Delhi HC Directs SDMC to Deploy CRPF/Delhi Police Personnel to Man Barricades - (19 May 2020)

CRIMINAL

Delhi High Court has directed the South Delhi Municipal Corporation to depute Central Reserve Police Force or Delhi Police personnel to man the barricades/pickets installed outside Nizamuddin West colony.

Tags : DELHI HIGH COURT   CRPF/DELHI POLICE PERSONNEL  

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