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Manipur HC Directs State Bar Council to Release Funds for Lawyers Financial Assistance - (19 May 2020)

CIVIL

Manipur High Court has directed the Bar Council of Manipur to release a sum of Rs. 2,08,932/- for purposes of extending financial assistance to advocates in need in view of the lockdown situation.

Tags : MANIPUR HIGH COURT   FUNDS FOR LAWYERS FINANCIAL ASSISTANCE  

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