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Bombay HC: Every Possible Option Ought to be Explored to Minimize People's Suffering - (19 May 2020)

CIVIL

Bombay High Court has observed that every possible option ought to be explored by the State Government and the Municipal Corporation to ensure that people's suffering caused due to the pandemic of COVID-19 is minimized.

Tags : BOMBAY HIGH COURT   MINIMIZE PEOPLE'S SUFFERING  

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