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Delhi HC: Not Enough Done to Provide Free Ration to Poor - (19 May 2020)

CIVIL

Delhi High Court has expressed its “disappointment” at Delhi government’s failure to comply with its orders to ensure free ration was available to all needy and poor. The Court was dismayed that the Government had not done enough for ration to be available even for those who couldn’t access internet to avail e-coupons.

Tags : DELHI HIGH COURT   FREE RATION TO POOR  

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