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NHRC Takes Cognizance of Mother Pulling Suitcase with Exhausted Kid Sleeping - (18 May 2020)

HUMAN RIGHTS

National Human Rights Commission has taken suo motu cognizance of media reports about a mother pulling a suitcase with her small child sleeping on it on Agra Highway.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   MOTHER PULLING SUITCASE WITH EXHAUSTED KID SLEEPING  

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