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Bombay HC Directs Payment of Salary & Dues to 'Retired' Director of Management College - (18 May 2020)

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Bombay High Court has directed the Mumbai University to pay salary dues to a professor cum director of a Management Institute run by the university for a second time as the University breached a previous order directing payment of salary dues to the 61-year-old who was appointed to the said post as per the prescribed procedure of the University, yet was retired from it on the grounds that he had completed 60 years.

Tags : BOMBAY HIGH COURT   PAYMENT OF SALARY & DUES TO 'RETIRED' DIRECTOR OF MANAGEMENT COLLEGE  

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