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Extension of last date to receive comments on TRAI Consultation Paper- (Telecom Regulatory Authority of India) (13 May 2020)

MANU/TRAI/0036/2020

Media and Communication

The Telecom Regulatory Authority of India (TRAI) had invited comments/counter-comments of stakeholders on Consultation Paper on "Methodology of applying Spectrum Usage Charges (SUC) under the weighted average method of SUC assessment, in cases of Spectrum Sharing" dated 22nd April 2020. The last date for receiving written comments and counter-comments were fixed as 20th May 2020 and 3rd June 2020 respectively.

2. Keeping in view the request of Industry Association for extension of time for submission of comments, it has been decided to extend the last date for submission of written comments upto 3rd June 2020 and for counter-comments upto 17th June 2020. No further requests for extension would be considered.

3. The comments and counter-comments may be sent to Shri S.T. Abbas, Advisor (Network, Spectrum & Licensing), TRAI, preferably in electronic form.

Tags : LAST DATE   EXTENSION   SUC  

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