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SC Asks Petitioner to Move Representation Before Centre in Plea for Repatriation of Indians - (18 May 2020)

CRIMINAL

Supreme Court has instructed the Petitioner to make appropriate representation before the Government in a plea seeking repatriation of Indian citizens and migrant workers languishing in detention camps and/or granted amnesty by State of Kuwait.

Tags : SUPREME COURT   REPATRIATION OF INDIANS FROM KUWAIT  

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