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Karnataka HC Allows Physical Filing on Trial Basis in District Courts - (18 May 2020)

CIVIL

Karnataka High Court has decided to allow the physical filing of new cases in Trial Court across Bengaluru Urban, Bengaluru Rural, Bidar, Chikkamagaluru, Dharwad, D.K.Mangaluru, Kolar, Kodagu-Madikeri, Gadag, Haveri, Mandya, Mysuru, Tumkuru, Udupi and Yadgiri Districts on 20th, 21st and 22nd of May, 2020 from 11.00 a.m. to 1.00 p.m. on trial basis.

Tags : KARNATAKA HIGH COURT   PHYSICAL FILING ON TRIAL BASIS  

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