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Rajasthan HC Disposes Plea for Waiver of School Fees Amid Lockdown Based on State Assurance - (18 May 2020)

EDUCATION

Rajasthan High Court has disposed of a Public Interest Litigation seeking waiver of school fees, after the Government apprised the Court that a policy decision for the same had been taken.

Tags : RAJASTHAN HIGH COURT   WAIVER OF SCHOOL FEES  

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