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Chhattisgarh HC & Subordinate Courts to Resume Regular Functioning From May 18 - (18 May 2020)

CIVIL

Chhattisgarh High Court has decided that the High Court and the Subordinate Courts will start regular/ normal functioning with effect from 18th May, 2020 and only a limited number of cases will be taken up for hearing.

Tags : CHHATTISGARH HIGH COURT   REGULAR FUNCTIONING  

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