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CCI Permits ATC's Rs 7,635-Crore Stake Buy in Viom Networks - (13 Jan 2016)

Competition Commission of India (CCI) has permitted American Tower Corp to acquire a majority stake in telecom tower firm Viom Networks for Rs 7,635 crore in an all-cash deal.

Tags : CCI   VIOM NETWORKS   AMERICAN TOWER CORP  

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