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Rajasthan HC: No Person Can be Deprived from Keeping Cow for Personal Use of Milk - (18 May 2020)

CIVIL

Rajasthan High Court has emphasized that a person cannot be deprived from following the "Indian tradition" of keeping one or two cows in his residence, for personal use of milk.

Tags : RAJASTHAN HIGH COURT   COW FOR PERSONAL USE OF MILK  

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