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Bombay HC: Use 'Off Duty' Revenue Employees to Ease Burden of Police Officials - (18 May 2020)

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Bombay High Court has observed that the police machinery is under great stress and strain and has directed the State to consider using employees of the revenue department who are currently off-duty, preferably below 50 years, for dealing with activities where police presence is not necessary.

Tags : BOMBAY HIGH COURT   'OFF DUTY' REVENUE EMPLOYEES  

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