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SC Seeks Government Reply on Sealing of Borders - (18 May 2020)

CIVIL

Supreme Court has sought responses from the Centre and Governments of Uttar Pradesh, Haryana and Delhi on a Petition which raised the issue of restriction on movement for permissible activities in the National Capital Region due to sealing of borders because of COVID-19.

Tags : SUPREME COURT   SEALING OF BORDERS  

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