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Allahabad HC Allows Recital of Azan from Minarets of Mosques - (15 May 2020)

CIVIL

Allahabad High Court has allowed the Muezzins of various mosques in the State to recite the Azan, even amid lockdown, holding that recital of Azan is an integral part of the Islamic religion.

Tags : ALLAHABAD HIGH COURT   RECITAL OF AZAN  

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