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Delhi HC Issues Notice in Plea Seeking Suspension of Google Pay - (15 May 2020)

BANKING

Delhi High Court has issued notice in plea seeking a direction to Reserve Bank of India (RBI) to suspend the operations of Google Pay until it completely complies with every direction/guideline issued by the National Payments Corporation of India and the RBI itself.

Tags : DELHI HIGH COURT   SUSPENSION OF GOOGLE PAY  

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