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Allahabad HC Issues Instructions for Identification of Potential COVID-19 Carriers - (15 May 2020)

CIVIL

Allahabad High Court has issued several instructions for the State authorities to ensure that all the migrants, entering the State of Uttar Pradesh after lockdown, are identified and monitored on a day to day basis for potential COVID-19 carriers.

Tags : ALLAHABAD HIGH COURT   POTENTIAL COVID-19 CARRIERS  

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