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Guidelines for granting of authorization to market transportation fuels- (Ministry of Petroleum and Natural Gas) (10 Aug 2015)

MANU/PETR/0051/2015

Miscellaneous

The Government of India has granted authorization to market transportation fuels, namely, MS, HSD and ATF to the new entrants including the private sector. The move comes after taking into account the recommendations of the Report “India Hydrocarbon Vision – 2025”.

Relevant :

Guidelines for granting of authorization to market transportation fuels.

Tags : MARKET TRANSPORTATION FUEL PRIVATE SECTOR

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