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Delhi HC Directs Delhi Govt to Ensure Adequate Facilities for Healthcare Workers - (15 May 2020)

CIVIL

Delhi High Court has directed the Secretary of Delhi Government's Health Department to depute a senior officer to visit the Quarantine Facility, Narela once in three days to ensure that adequate and proper facilities are provided to the patients and the health workers perform their duty diligently.

Tags : DELHI HIGH COURT   FACILITIES FOR HEALTHCARE WORKERS  

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