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Delhi HC Seeks Center's Response to De-link Aarogya Setu App from Website Promoting E-Pharmacies - (15 May 2020)

CIVIL

Delhi High Court has asked the Central Government to respond on a plea filed against linking of the Government mandated Aarogya Setu App with a website for promotion of E-pharmacies. The Court has directed the Union of India to file a reply within 10 days.

Tags : DELHI HIGH COURT   WEBSITE PROMOTING E-PHARMACIES  

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