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Calcutta HC Notifies Protocol for Post-Lockdown Functioning - (15 May 2020)

CIVIL

Calcutta High Court has issued guidelines for post-lockdown functioning. The Court has asked everyone visiting the Court to abide by the advisories and directives issued by the Central and State Governments regarding hygiene and social-distancing.

Tags : CALCUTTA HIGH COURT   POST-LOCKDOWN FUNCTIONING  

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