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SEBI Relaxes Rule for Minimum 25% Public Stake in Listed Companies - (15 May 2020)

CAPITAL MARKET

Securities and Exchange Board of India (SEBI) has eased the 25% minimum public shareholding norm for listed companies in the wake of the Covid-19 outbreak. The Board has relaxed the requirement for companies that were to have complied with the rule between 1st March, 2020 and 31st August, 2020.

Tags : SECURITIES AND EXCHANGE BOARD OF INDIA   PUBLIC STAKE IN LISTED COMPANIES  

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