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Bombay HC Grants Bail and Directs Priest to Deposit Amount to CM's Relief Fund - (14 May 2020)

CRIMINAL

Bombay High Court has granted ad-interim bail to a 65-year-old man who performed pooja at a religious ceremony held in Solapur, Maharashtra in presence of villagers gathered to attend the ceremony in violation of the nationwide lockdown due to the COVID-19 pandemic. The Court has asked him to deposit Rs.10,000 to the Chief Minister's relief fund.

Tags : BOMBAY HIGH COURT   PRIEST TO DEPOSIT AMOUNT TO CM'S RELIEF FUND  

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