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Central Government Lowers Employee, Employer’s EPF Outgo - (14 May 2020)

LABOUR & INDUSTRIAL

Central Government has lowered the statutory contribution by both employee and employer to the Employees’ Provident Fund (EPF) to 10% each of the employee’s monthly salary from the existing 12% for the next three months.

Tags : CENTRAL GOVERNMENT   ATTACKS ON DOCTORS NON-BAILABLE OFFENCE  

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