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Delhi HC Seeks Police’s Reply on Sharjeel Imam Plea - (14 May 2020)

CRIMINAL

Delhi High Court has issued a notice to Delhi Police on a Petition by former Jawaharlal Nehru University (JNU) student, Sharjeel Imam challenging a Trial Court order granting more time to police to finish its investigation.

Tags : DELHI HIGH COURT   SHARJEEL IMAM  

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