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Kerala HC Pulls Up Bar Council for Delay in Implementing Order on Stipend for Junior Advocates - (13 May 2020)

CIVIL

Kerala High Court has come down heavily upon the State Bar Council for "grave delay" in implementation of 2018 Government order whereby sanction was accorded to pay monthly stipend of Rs.5000/- to the junior lawyers.

Tags : KERALA HIGH COURT   STIPEND FOR JUNIOR ADVOCATES  

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