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Delhi HC Asks Centre and Delhi Govt to Form Policy to Curb Overcrowding at Liquor Shops - (13 May 2020)

CIVIL

Delhi High Court has asked the Centre as well as the Delhi Government to urgently decide as to how to control the problem of overcrowding and the resultant violation of social distancing outside liquor shops.

Tags : DELHI HIGH COURT   OVERCROWDING AT LIQUOR SHOPS  

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