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Kerala HC: State Has to Wake Up and Legislate Appropriate Enactments to Curtail Social Media War - (13 May 2020)

MEDIA AND COMMUNICATION

Kerala High Court has observed that the State has to wake up and legislate appropriate enactments to curtail the social media war, highlighting the limitations of the Information Technology law as it stands today.

Tags : KERALA HIGH COURT   SOCIAL MEDIA WAR  

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