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Bombay HC Seeks BMC, State Reply on ‘Low Testing Rate’ - (13 May 2020)

CIVIL

Bombay High Court has directed Brihanmumbai Municipal Corporation (BMC) to file an0 affidavit on the ‘low rate of testing’ and the ‘inaccessibility of economically weaker sections to such tests’.

Tags : BOMBAY HIGH COURT   LOW TESTING RATE  

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