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Gujarat HC Declares Gujarat Minister’s Election as MLA Void over Corruption - (13 May 2020)

ELECTION

Gujarat High Court has voided the 2017 assembly election victory of State law and education minister, Bhupendrasinh Chudasama because of the corrupt practices employed by him to emerge victorious.

Tags : GUJARAT HIGH COURT   BHUPENDRASINH CHUDASAMA  

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