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Bombay HC Exempts Judges of Subordinate Courts from Wearing Black Coat/Gown - (12 May 2020)

CIVIL

Bombay High Court has decided to exempt all the judges of subordinate courts in Maharashtra, Goa, Union Territories of Dadra & Nagar Haveli and Daman & Diu from wearing both the black coat and gown, whereas lawyers appearing before them have been exempt from wearing black coats. It has been clarified that the judges may wear either the coat or the gown while occupying the dais.

Tags : BOMBAY HIGH COURT   BLACK COAT/GOWN  

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